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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(3)The Pilot launch when on station, shall -
(a)during the day time, exhibit a red and white flag, the upper horizontal half of which shall be white and the lower horizontal will be red, and
(b)during night, exhibit lights in accordance with the rules or law for the time being in force.
[3] The Pilot Station and Shore Station. - The Harbour Master through Signal Station shall monitor the boarding and disembarking of Pilots and shall exercise control over them.[4] Harbour Master's control over the Pilot. - The Harbour Master shall have control over Pilots in pilotage charge of vessels while entering or leaving the Port or mooring or berthing or under thing at any anchorage or berth in the Port. The Pilots shall not leave the headquarter without prior permission from the Harbour Master or an Officer acting on his behalf. While seeking permission to leave the headquarters the Pilot shall give the address and the telephone number on which he can be contacted, if required.