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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(2)No portion of the income and property of the Foundation shall be paid or transferred directly or indirectly, by way of dividend, bonus or otherwise, howsoever, by way of profit, to the persons who at any point of time have been Members of the Foundation or to any of them or to any person claiming through them.