Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 (ii)appointed provisionally to a post on which another employee would hold the lien or had his lien, not been suspended under these rules.
