Sri K R Ramamurthy S/O Lt Ramanarasaiah vs State Of Karnataka on 17 March, 2011

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Karnataka High Court

Sri K R Ramamurthy S/O Lt Ramanarasaiah vs State Of Karnataka on 17 March, 2011

I IN 'm1:«: MIG-.H {?C)L§R'1' OF KARNA'F§\KA AT £s,AN<:3ALoRE }Tf)A'i_'EIf) THIS THE 17:22 13m-I OF MARCH 201 1 ESEFCBREE THE HQN*'I5m<: MR. JUS"1'ICi.E ANAND BYRiXRE;IT}}?'r7_V WRIT PE'1'I'i'IO.:'\E No.6005 0}? 2.010 (S.1. ' » % % " .. BEZ'};'WEE,'N:_ Shri. KR. Rzimanlurtily.

S/0 Late Ramar121r21s2::i21%3.


Aged aboui; 28 yeam,

R/0 Koiaia vﬁ1.agge,

K0rat21g€s:"e Taluk,    .   
Tumkur I)3',s3t.rict:'  _» ..§P~LTT1'i'EC3NER

[By Shri. KR. S1*ir1i:V2i::~321.I1_i; VACixr_(g§éiTt:§: for Shri. K.V., N21ra1$.iH1hém ér"?L;C1V'($:i§jE{f4€}' * . , AND:

16 S'§.a1::<3* (SE7 K3r'r1'ata'_i_iz1''''s " ._§R€apzres<3:ii:ed by its V_ .....

. {3§3pV:e11"3;'ﬁ;:313t: (}fR"L£1'"é';1E " V _ " Ii3§,€v§~;1z:§5B_1e%.;}t; and Pa.1:1<:haya'i'h ~_ " -.__E~Z2ij; 'V;§.:ifiz;z:':121 Somalia, A B21:V1g21£<;>1.*€ -- 560 GO}.

~ »- 2. _ _' "£':E:¢_ {i}1ie:=:f EI§<;'£:":{ji'1.§_iji€.='€-3 {}ffic:€:I* ., " 4_Z;i§1i21 Pa:'::;:hay21%,h_g = _'f.E"'un:.k;.12".

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9*' Shri. See'{}1e2:re1:11 S,/<3 .L,a'£:.:;é R2-.zm2i1iaI'1, Aged é1b(3[.ifZ 32 yrsrars.

Koiaia Viilage, -

K(:ra:uia.ge1*e 'I'aI1.:_k§ I T1m1I<_ur I).isi.r1'c:t.

5. Sri. Sicldaga.z1gai21_h S / 0 Lakshm ip21t41'1a..ie1h, Aged about 38 years, Wat:ern1a..n, ' ., ._ _ Iimlziia Grazna Pa11c:%i?1..g:y2a1:.h,§; Kolaia, V A h V ' KOTE1§&g(?IT;3.T&.I'11k;" V .

"f"'L1mkur " 'V'"""'..,RE3SPONI)ENTS {By S}1ﬂ. . R;1g}'ié1$a::n,§Ir¢1'G., Gay21i:;e"i, High Court: Gsveztrrliziemj Pleadetz' 1'12)? R€$p01':dx;:r1t.v«..N{:.,. L Shri. Cha1'1.dr.:«1iah., Advocate for Re.=3p0ndcm. N<";.3"ir_0 =5,""Respo1'1dem: No.2 Served) $**$$ 'I'11__is;W'1fit;~. Pm:i{ii<}11 is ﬂied 1,lI1dEi'1" A'ri:ic1es 226 and 22?' V€;Ti.g3:T:s%'i4Ai.t.i§.:i()r2 of inciia pralyirig to quash the Eip;3{§iif1i1§ﬁ{if§'_§Z- _'c3f,R<2ssp<)z1{ie:21: Ncw?-:~ and 5 bi}? Czsik-tCi:<'>rs in Re"rs§;QI1::ie:z'1.i_"§f§E€;g3 P21r1.:':}1a3s*e:_i:.f1i smzi aim {he e:1':<.¥<3:'ss€:r12c2*e'2i:

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2.») 0 R I) E R "1'}'1}Ls }')€.'i'.I"f.i€)I'i fgifcéd c*I'zz1§1€:11g§i.r3g 1:119 :J1':1¢§r ,_:€.$i7. the s;;ec:>1':r:1 re;-:ssp<>'1".z<:ir3I1E:.

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3. I1: is,_t.}1e {:.::€»£:c>'f.A1<h€: "¥p€?"é',i.1';1"<')I1ex' t,hat. 0:16 K¢C.Rajappa éx?2i--'.<;V.s§zé3:f1<:;i;<1§§ -Ea.' B121 Coilecivz" with 111%: third res;ponden{:Pa.:1c:E2ajk'::;ﬂ:2, 'a:id as he was p.mm0t';ed as Set(:rV:3§f.:1ify. the of Bill C:)Heci:0r had fai}<3z1 VéiC£;1I1L AI"l€§f.}:1€fI.i'p(}S{{ "aZ}f Biifi C(31i€(:'{.()r w:;;.$ cweaied and that. also E'€7}'_1'3:.A9c§;iV1'1€:f{§"»;}T;%.€;TEfz},:§f. "I;'h€r fTiftI': r€:sp<>ndc::':t: wz::.ss w«:>:'k_£1:1g; as; 21

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SSLC zméi 110: 21.180 did 1":<:>I. ;3c)ssisess E<;:'1<)1x=-'1e(g1;§é'~--in':§p€ra.ii(>1'1V ' ofc<)r:1pute.1's. The peti_i,£011<%r c:«j5ni.€::'icis ":;1:1é3. t 1;:_}1"::?:'53,_L _;:1o p€rs()z1 bei(mgi1*::g to .21 S(?I"1€jT5T¥._L11(3Ci"CEiE5'i'.€E ()1?-;aA.Sc§1"1e}:I*a.i'ic:%s:}"', Tribe z::af:e:=:g(>I°y in fihi? t':h1'1'd §'(§§€'§}i5E?dﬁéflﬁi;P.E§f1"(I:hE1};*§;i'[.f'1. The resporldentss 1 to 3 11.5%'. g_i:1"é:«3"._:'_1»f'.;ii;1ed the roster for app<)in?;:ment, of £Z?f1'"£]§)I(");V~T_{j'f."(Z§'-T3' vf_:_o 1' £':'ﬁ€: V':~:é2;--.i€i pzmcihayzxih. However, by <;i'rciA§:;iV-'c§23f:;ci§éie}:IE20.OEéif"i;h'€ ﬁrst: responderat hen; iss3u<éti--. gjzzfftéﬂa and the meiihod of rec:1*uii.m"<3I1{;'in':'c::i2é:Af'.ic>:i'*5g5'é,hc:--~Gram21 Panctlaayeztihs. As per the sand 0r§:i'c=:r," f;'hé;;». p'e;_>s;Vi;'*°c)f Bil} Czﬂkecttor in the Grama 3?'_a11c;'h'£}1y;1i;I1 11.21:; i:<j'b<-:'}fi11c>:£i up by pmn10t.i1'1g the pctrstm-53 "mi-'f1"f}_§'12i"§"z:*,_' _p:ZiS*§r}z:§§i SSLC aatnd have put in five: jg:-3ars of S€::*\?;:_:<% as.w'2?a§j.r:5rmr;:%z?; zmrzi prcéf:-3s'c1_'1<:e? has to be: givezz E10 f.h€'. ;::~§:1*:-;{;z1:--;;":zq?%:<[> hg«1v<:*, gait higfzcn' £:~:duz::a_ti<>na£ q1.:a1ifi(:ai:i<m agxzd V.E'1:;e:3;va»*:._ }.§.Z§I'}£T>\7s,-'i€If'{.L§_§€?; <3?" {i>pemi:i::;_._,;f <t<}:n;3a1i.$2"s;. if :10 s:;:,2(:I"1 .§}_§§I_'_§3{}E'1 ﬁg 2wa§§z;a%3E::-;:: the sgagzzzmaé he-:.s+; 31.} be fiikré 2.3;: E33,.-I r1c>i:ify.i.:'1g it; in flhéi :'1e:ws pa.1pr:=~z' anti pr<)\-»-'isi(31'; i'1as__ to be Ftléldfié to S<?hcduE€%ci C21s:1:'e/ S<:I_1eci141Eed 'I'ribe. a1.1<i "~._tii:h<;%1' ba1{:i<;xararcI e:?Iass<:%s; 2ms:.i wzjrncmx ci:a1"ad:;dz1i.es.. _-- Tf'E€7T- Grama E'2i11'1c:f121yat:h lms to be <7():15§i~e§€r_¢<i 2:153 (v)>:'Ia1'€ :,E;»'.I"£V.V1i'.v,.'if 111155 ' being the p<)sii:i(>IL me respcJ1i"cité:éIf,.S" 'T 1 ..:3..xx:'_i:i,.A}1:5u.t'_; £"c)i1o\vi11g ilhi.' diI'(-3.('/iZiOI".1S as V c1.fi5i:¢s21ic1' he:-s;v.<;: 'p1"Vi3:ﬁ(')'te'd the ' fifth resp()r1dem 21:3; B11},Ct()I1eci.*<3:iand-»apIaoiiiiiczedw-file? §'m1ri'.1'1 E .

're,sp<>I1de:1t, to the: p()Si,4"(5f_ E3i'l§.V§,{)1I§#f'é(§ET,:("iii the? purp(')rt€:(;i <:on1pa1ssi<)n_21t.e; .sip;3c>i.1":§§1nc:'i'§_s. ..4vE"3~*£e.t1 'r(§:~s§)(>:3{i<?1'}.t:s:e 1 to 3 have not f{;1;c)u4¢g*:;:£¢:%§ an fiilmg 1.: p 1'i1."}.€f vacant' posts of?i§§ii1--s;C<>11{%:(%:i1'c)'r-3.., 'Res;§€>'ﬁ'de1'1§:.s 4 and 5 have been appoiI1t:éd as' .73viH. '~C'{;}léEE.£,€).?S who belongs to gmlcéral cate:g(')s_y. {.116-. p c_i:jf'ibI2e1"s claim tl.1.a.t he belorags to ' '«.ESA<:}1<5g1"i~x}§;--=:'} Ca-st:e ':1'1':':;i E32155 passséd SSLCE and has aiso "Cj€1}f1"ipi{,§1jé%T1_ '='C§(}7(11'p1,§iI€?i' (:<>Lz1"5;e .311 Hz1:'clW21r<? {r0111 the: G<}t:«::_:':1:11:£2:"ai.L' gP(T>1y1':e:<:P2:':i(%. '?':.1:I1k:,11', Ccspies GE.' <%c:érf,ii'i{:z1%:e$ 'awe: pr{3ii2.;_ﬁ§:ed in {hi-Es m;gaI'€I. The ;3<:é'i:ii:io1'1e:' <:iai1:3.S that", he VA £;iV.EiA;,.§ibi<? $1.5) ijscéé 2,1p§::0ini:€%«::i :5: E3131 C?<_:E§<::<i:'::m: H63 had mmzie _g;;__%:3;3§*st:$e§'2_i.;22:_E.i;m as §E":a;> :~;c:%e:'7{m<.§ §"'{1'.§:'=§fj}e:'}I."E€'}{?§'"l E; 5'%éi€}{i§'§§,{ Es} m?

the S€:'.(f*C}I1(.i ;*e?sp<:>1'z<:i€-:1'1i' .f<:>r 2'-1 f':*r2s_;h c;?<'§I1si{ie%1'z;--1ti01'1_pf' the $€V{;'f}f'£:';i1 a.f1eg21i;1'c>n:es 1322.u:ie E3}; the p.:'ei.ii:i<3r1e:' an-ri appmpriezége <}rdm':~3, if iihfiif ::«::;'«1:ne waz':*21r1i;eci. *a1b/~.

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