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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Manipur - Subsection

Section 47(2)(b) in The Manipur (Hill Areas) District Councils Act, 1971

(b)during the period of supersession of the Council, all powers and duties conferred and imposed upon the Council by or under this Act or any other law shall be exercised and performed by such officer or authority as the Administrator may appoint in this behalf;