Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in Madras Port Trust Employees' (Appointment, Promotion etc.) (Amendment) Regulations, 2005

1. Short Title.

- These Regulations shall be called Madras Port Trust Employees' (Appointment, Promotion etc.) (Amendment) Regulations, 2005.