Section 59 in The Employees' State Insurance (Central) Rules, 1950
59. Funeral expenses. - The amount of funeral expenses for the purpose of clause (f) of sub-section (1) of section 46 of the Act shall be [three thousand rupees] [Substituted by Notification No. G.S.R. 454 (E) dated 15.6.2011 (w.e.f. 1.7.2011)].
