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[Cites 0, Cited by 0] [Section 515] [Entire Act]

Bengal Presidency - Subsection

Section 515(j) in Police Regulations, Bengal , 1943

(j)The Court Officer who prepares the jail parade report (B.P. Form No. 97) shall send on each Monday to the officer-in-charge, Criminal Intelligence Bureau, Criminal Investigation Department, Bengal, an extract from Parts I, II, III and IV of the jail parade report prepared on the preceding Saturday regarding criminals for whom duplicate P.R. slips are issued "for C.I.D." under rule 501, Police Regulations, Bengal.