Madhya Pradesh High Court
Ujyar Singh Patel vs The State Of Madhya Pradesh on 22 February, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-2974-2021 The High Court Of Madhya Pradesh WP-2974-2021 (UJYAR SINGH PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 22-02-2021 Due to paucity of time, the matter could not be heard. List in the next week.
(SANJAY DWIVEDI) JUDGE Prachi Signature Not Verified SAN Digitally signed by PRACHI PANDEY Date: 2021.02.22 17:47:28 IST