Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 18] [Entire Act] Union of India - Subsection Section 18(3) in The Indian Contract Act, 1872 (3)causing, however innocently, a party to an agreement, to make a mistake as to the substance of the thing which is the subject of the agreement.
