Section 1 in The Medical Council Of India (Prevention And Prohibition Of Ragging In Medical Colleges/Institutions) Regulations, 2009
1. Short title, commencement and applicability .-(i) These regulations may be called the Medical Council of India (Prevention and Prohibition of Ragging in Medical Colleges/Institutions) Regulations, 2009.
(ii)They shall come into force on the date of their publication in the Official Gazette.
