Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of West Bengal - Subsection Section 147(4) in West Bengal Co-operative Societies Act, 2006 (4)Save as provided in the Third Schedule to this Act, no appeal shall lie against an order, decision or award made under this Act.
