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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(B) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(B)Procedure for admission into un-aided non-minority Law Colleges
(i)The seats to be allotted in each Unaided Non-minority Law Colleges are classified as;