Gauhati High Court
Bajaj Allianz General Insurance ... vs Smti Anowara Begum And 4 Ors on 20 November, 2019
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010195042018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp. 23/2019
1:BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA,
AIRPORT ROAD, YERAWADA, PUNE 411006 AND ITS LOCAL OFFICE AT
SREEJI TOWER, 3RD FLOOR, (ADJACENT TO MAHINDRA SHOW ROOM0,
CHRISTIAN BASTI, GUWAHATI 781005
VERSUS
1:SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN, R/O MATHURANAGAR, BHASKARJYOTI
PATH, P.S. DISPUR, DIST. KAMRUP, ASSAM, PIN 781005
2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
RESIDENCE OF MATHURANAGAR
BHASKARJYOTI PATH
P.S DISPUR
DISTRICT-KAMRUP
ASSAM PINCONE 781005
3:FOREST DEPTT.
GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001
4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
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DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR S RAHMAN
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 20-11-2019 Ms. P. Borthakur, learned counsel for the appellant and Mr. M. More, learned counsel for respondent no. 3 are present.
As the notice sent to respondent no. 4 has been received back unserved, the appellant shall take fresh steps for service of notice on respondent no. 4 at his correct address by Registered Post with A/D within 7 days.
List after 6 (six) weeks.
JUDGE Comparing Assistant