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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(8) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(8)The executive authority or the commissioner, as the case may be, may after receipt of the written request of the licensee or lessee, prohibit the sales of articles on market day in any public place within the limits of the villages where the private market is located.