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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(i) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(i)to administer, manage and advance Pt. B.D. Sharma PGIMS and monitor and regulate the functions of affiliated colleges and institutions;