Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Article 330] [Constitution] Constitution Subarticle Article 330(1) in Constitution of India (1)Seats shall be reserved in the House of the People for-(a)the Scheduled Castes;(b)the Scheduled Tribes except the Scheduled Tribes in the autonomous districts of Assam; and(c)the Scheduled Tribes in the autonomous districts of Assam.
