Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 6 in Punjab Municipal Infrastructure Development Fund Act, 2011 6. [ Maintenance of accounts. [Substituted by Punjab Act No. 16 of 2017, dated 8.8.2017.] - The Director shall maintain the accounts of the grant-in-aid deposited into the Fund and the expenditure made out of the Fund.]
