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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(1)The Government shall, within thirty days from the specified date, pay, in cash, to the Commissioner for payment to the Company the amount as determined under section 9.