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State of Rajasthan - Section

Section 14 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

14. Educational facilities.

- (i) In the scheme of sub-division, reconstitution or improvement of plots for educational buildings the area of the sites for educational buildings shall be as under:
(a) Nursery Schools 0.2 to 0.4 Hectare
(0.5 to 1.0 acre) per school.
(b) Primary Schools 0.6 to 1.2 Hectare
(1.5 to 3 acre) per school.
(c) Higher Secondary Schools 2 to 2.8 Hectare
(5 to 7 acre) per school.
(ii)Land for educational facilities shall be provided in any scheme of sub-division, reconstitution or improvement of plots as shown below:-
S. No. Type of School To serve An area Area per school Recommended Location
Population
1 2 3 4 5 6
1. Nursery School 1500 180-240 M. 0.2 to 0.4 Hect. Adjoining an open space or tot lot
(600'-800') radius (0.15-1.0)
2. Primary School 4000 360-480 M. 0.6 to 1.2 Hect. Adjoining local park
(1200'-1600') radius (1.5-3)acre.
3. Secondary or Higher Secondary School 1000 750 M. 2-2.5 Hect. area Adjoining local park
120000 (2500') radius
(iii)The provision of sites for Schools other than those mentioned in sub-rule (i) colleges and other Educational Buildings is the urban area shall be determined by Trust.