Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 64A in The Prevention of Food Adulteration Rules, 1955 64A. Use of anti-oxidants, emulsifying and stabilising agents and food preservatives in flavour. - The flavouring agents may contain permitted antioxidants, emulsifying and stabilising agents and food preservatives.
