Punjab-Haryana High Court
Mahant @Mohitmim Sadhu Ram And Anr vs State Of Punjab And Ors on 6 April, 2021
Author: Alka Sarin
Bench: Alka Sarin
122
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-7612-2021 (O&M)
Date of decision : 06.04.2021
Mahant @ Mohitmim Sadhu Ram and another
... Petitioner(s)
Versus
State of Punjab and others
... Respondent(s)
CORAM: HON'BLE MRS. JUSTICE ALKA SARIN
Present: Mr. Ram Sajiwan Kushwaha, Advocate
for the petitioners.
Ms. Kanica Sachdeva, AAG, Punjab.
****
ALKA SARIN, J. (ORAL)
Heard through video conferencing.
After arguing for some time, learned counsel for the petitioners seeks permission to withdraw the present petition with liberty to pursue his remedy as available in law.
Permitted to do so.
Dismissed as withdrawn with the liberty aforesaid.
( ALKA SARIN ) 06.04.2021 JUDGE Yogesh Sharma NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO YOGESH SHARMA 2021.04.06 20:24 I attest to the accuracy and integrity of this document