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Punjab-Haryana High Court

Mahant @Mohitmim Sadhu Ram And Anr vs State Of Punjab And Ors on 6 April, 2021

Author: Alka Sarin

Bench: Alka Sarin

                      122

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                        AT CHANDIGARH

                                                               CWP-7612-2021 (O&M)
                                                               Date of decision : 06.04.2021

                      Mahant @ Mohitmim Sadhu Ram and another
                                                                                   ... Petitioner(s)
                                                            Versus
                      State of Punjab and others
                                                                                   ... Respondent(s)
                      CORAM:          HON'BLE MRS. JUSTICE ALKA SARIN

                      Present:        Mr. Ram Sajiwan Kushwaha, Advocate
                                      for the petitioners.

                                      Ms. Kanica Sachdeva, AAG, Punjab.

                                             ****

                      ALKA SARIN, J. (ORAL)

Heard through video conferencing.

After arguing for some time, learned counsel for the petitioners seeks permission to withdraw the present petition with liberty to pursue his remedy as available in law.

Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid.

( ALKA SARIN ) 06.04.2021 JUDGE Yogesh Sharma NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO YOGESH SHARMA 2021.04.06 20:24 I attest to the accuracy and integrity of this document