Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 373 in Jharkhand Municipal Act, 2011 373. Power to provide for burial of paupers free of charge. - The municipality may, from time to time out of the municipal fund provide for the burial and burning of paupers free of charge within the limits of municipal area.
