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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2)(e) in Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2019

(e)Donation/contribution from international/National Philanthropist/ Charitable Institutions /Organizations and individuals permitted by State or Central Government.