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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Morinda Co-Operative Sugar Mill Ltd vs State Of Punjab And Ors on 15 May, 2017

Bench: S.J. Vazifdar, Anupinder Singh Grewal

              IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                              CHANDIGARH


                                                          VATAP-64-2016 (O&M)
                                                Date of decision:- 15.05.2017


        The Morinda Co-operative Sugar Mill Ltd.
                                                                  ...Appellant
                                       Versus

        State of Punjab and others
                                                                ...Respondents

CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, CHIEF JUSTICE
       HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL

Present:- Mr. M.R. Sharma, Advocate,
          for the appellant.

           Mr. Sukhdip Singh Brar, Additional Advocate General,
           Punjab.
                     * * * *
S.J. VAZIFDAR, C.J. (ORAL)

For orders see VATAP-41-2016 titled as The Morinda Co-operative Sugar Mill Ltd. Vs State of Punjab and others.

(S.J. VAZIFDAR) CHIEF JUSTICE (ANUPINDER SINGH GREWAL) JUDGE 15.05.2017 Amodh Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 05-06-2017 15:00:43 :::