Punjab-Haryana High Court
Morinda Co-Operative Sugar Mill Ltd vs State Of Punjab And Ors on 15 May, 2017
Bench: S.J. Vazifdar, Anupinder Singh Grewal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
VATAP-64-2016 (O&M)
Date of decision:- 15.05.2017
The Morinda Co-operative Sugar Mill Ltd.
...Appellant
Versus
State of Punjab and others
...Respondents
CORAM: HON'BLE MR. JUSTICE S.J. VAZIFDAR, CHIEF JUSTICE
HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
Present:- Mr. M.R. Sharma, Advocate,
for the appellant.
Mr. Sukhdip Singh Brar, Additional Advocate General,
Punjab.
* * * *
S.J. VAZIFDAR, C.J. (ORAL)
For orders see VATAP-41-2016 titled as The Morinda Co-operative Sugar Mill Ltd. Vs State of Punjab and others.
(S.J. VAZIFDAR) CHIEF JUSTICE (ANUPINDER SINGH GREWAL) JUDGE 15.05.2017 Amodh Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 05-06-2017 15:00:43 :::