Section 52A(2)(a) in The U.P. Minor Minerals (Concession) Rules, 1963

[Cites 0, Cited by 0] [Section 52A(2)] [Section 52A] [Entire Act]

(a)Whether the sand or morrum or Bajri or Boulder or any of these ill mixed state have been accumulated on the applied land due to floods;

Legal Document View