Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(1A) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (1A)[ The Secretary shall fix the agenda and convene the meeting with the approval of the Chairman of the market committee.] [Inserted by ibid, section 13(a).]
