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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(a) in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

(a)Statement of pending cases (both Civil and Crl.) category wise and year wise should be submitted showing number of cases and other proceedings pending for disposal in a separate sheet.