Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Kerala - Subsection

Section 17(2) in A.P.J. Abdul Kalam Technological University Act, 2015

(2)The powers, duties and functions of the Finance Officer shall be as provided by or under this Act or as may be prescribed by Statutes or as assigned to Him, from time to time, by the Vice-Chancellor.