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State of Rajasthan - Section

Section 1 in The Rajasthan Municipal Service Rules, 1963

1. Short title and commencement.

- These Rules may be called the Rajasthan Municipal Service [Administrative and Technical] [Inserted by Notification No. F.8() (Misc.) Rules) LSG/95/13314, dated 16.5.2011 (w.e.f. 28.10.1963).] Rules, 1963. They shall come into force immediately after one month from the date of their publication in the Official Gazette.