Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(2) in The Punjab Land Preservation Act, 1900 (2)The procedure prescribed in sections 20, 21 and 22 of the Punjab Land Revenue Act, 1887 (XVII of 1887), shall be followed, as far as may be, in proceedings under this Act.
