Calcutta High Court
Sri Pardeshi Singh vs Mr. Bhaskar Bhattacharya on 3 July, 2024
Author: Amrita Sinha
Bench: Amrita Sinha
OD-2
ORDER SHEET
CC No.58 of 2024
Arising out of
WPO No.1655 of 2023
IN THE HIGH COURT AT CALCUTTA
Special Civil Jurisdiction (Contempt)
ORIGINAL SIDE
SRI PARDESHI SINGH
Versus
MR. BHASKAR BHATTACHARYA,
THE CHIEF MANAGER, REVENUE (SOUTH)
BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date: 3rd July, 2024.
Appearance :
Mr. Suman Nandi, Adv.
...for Petitioner.
Mr. Gopal Chandra Das, Adv.
Mr. Atish Kumar Biswas, Adv.
....for Alleged Contemnor/KMC.
The Court:- The petitioner alleges violation of the direction passed in the order dated 4th October, 2023. Let a copy of the contempt application be served upon the alleged contemnor.
Let an additional copy be served upon Mr. Gopal Ch. Das, learned advocate, who represented the Corporation in the writ proceeding.
List the contempt application on 31st July, 2024. Affidavit of compliance shall be filed on the adjourned date.
Pendency of the contempt application shall not stand in the way of the contemnor to comply with the direction passed by the Court.
(AMRITA SINHA, J.) nm