Himachal Pradesh High Court
State Of H.P. And Ors. vs . Rattani Devi on 24 October, 2024
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. and Ors. Vs. Rattani Devi CMP(M) No. 1653 of 2024 in LPA 24.10.2024 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General for the applicants/appellants.
Issue notice to the respondent returnable for 07.11.2024, on taking steps within one week.
( Tarlok Singh Chauhan ) Acting Chief Justice (Satyen Vaidya) th 24 October, 2024 Judge (sushma)