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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(b)Director of Education in case of schools and other institutions (other than degree and Post-graduate colleges and institutions of Sanskrit Education) means the Director of Primary and Secondary Education.