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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1) in The Tamil Nadu (Added Territories) Extension of Laws Act, 1962

(1)If any difficulty arises in giving effect to the provisions of this Act or of any enactment extended to the added territories by or under this Act, the State Government, as occasion may require, may, by order, do anything which appears to them necessary, for the purpose of removing the difficulty.