Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] Union of India - Subsection Section 77(a) in The Oil Mines Regulations, 2017 (a)prepare and implement a well servicing plan or work-over plan for each well to be serviced, detailing all activities to be done during the operations and a copy of the plan shall be kept at well site;
