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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(j) in The Punjab Factory Rules, 1952

(j)The examination of children and adolescents under the Act shall be carried out by the Certifying Surgeon free of charge in cases where such examination is required either by the Factory Inspector or by the Manager or occupier of the factory where the candidate concerned is either already employed or accepted for employment :