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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Sikkim - Subsection

Section 60(2)(c) in Sikkim Shops and Commercial Establishments Act, 1983

(c)deductions for damage to. or loss of, goods expressly entrusted to the employed person for custody, or for loss of money for which he is required to account, where such damage or loss is directly attributable to his neglect or default;