Section 22 in Azamabad Industrial area (Termination and Regulation of Leases) Act, 1992
22. Power to remove difficulty.
- If any difficulty arises in giving effect to the provisions of this Act; the Government may, by order in the Andhra Pradesh Gazette, make such provisions, not inconsistent, with the purposes or provisions of this Act; as appear to them to be necessary or expedient for removing the difficulty.
