Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(f) in The Parliament (Prevention Of Disqualification) Act, 1959

(f)the office of chairman or member of the syndicate, senate, executive committee, council or court of a university or any other body connected with a university;