Patna High Court - Orders
Chaturi Bhar @ Ramashish Bhar vs The State Of Bihar on 22 December, 2022
Bench: Chakradhari Sharan Singh, Chandra Prakash Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (DB) No.597 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
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SHERA HUSSAIN
... ... Appellant/s
Versus
THE STATE OF BIHAR
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (DB) No. 619 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
RAM AWADH KOERI @ RAM AVADH SINGH
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (DB) No. 634 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
======================================================
VINOD RAJAK
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (DB) No. 668 of 2021
Arising Out of PS. Case No.-101 Year-2016 Thana- ITARHI District- Buxar
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CHATURI BHAR @ RAMASHISH BHAR
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In CRIMINAL APPEAL (DB) No. 597 of 2021)
Patna High Court CR. APP (DB) No.597 of 2021(7) dt.22-12-2022
2/2
For the Appellant/s : Mr. Sanjay Kumar, Advocate
For the Respondent/s : Ms. Shashi Bala Verma, APP
(In CRIMINAL APPEAL (DB) No. 619 of 2021)
For the Appellant/s : Mr. Ajit Kumar, Advocate
For the Respondent/s : Mr. Dilip Kumar Sinha, APP
(In CRIMINAL APPEAL (DB) No. 634 of 2021)
For the Appellant/s : Mr. Rajeev Ranjan, Advocate
For the Respondent/s : Mr. Abhimanyu Sharma, APP
(In CRIMINAL APPEAL (DB) No. 668 of 2021)
For the Appellant/s : Mr. Rajeev Ranjan, Advocate
For the Respondent/s : Mr. Ajay Mishra, APP
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
and
HONOURABLE MR. JUSTICE CHANDRA PRAKASH
SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH)
7 22-12-2022As requested by learned Additional Public Prosecutor, to bring on record the criminal antecedents of the appellant of Criminal Appeal (DB) No. 597 of 2021 which could not be placed inadvertently in the written objection filed on behalf of the State, list these matters on 04.01.2023.
(Chakradhari Sharan Singh, J) ( Chandra Prakash Singh, J) nishant/-
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