Himachal Pradesh High Court
P.S. Dipta vs . Union Of India & Ors. on 22 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
P.S. Dipta vs. Union of India & ors.
.
CWP No. 3696 of 2015 22.03.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Balram Sharma, ASGI, for the respondents.
List after two weeks, as prayed for by learned counsel for the petitioner.
( Mohammad Rafiq)
Chief Justice
( Jyotsna Rewal Dua )
March 22, 2022 Judge
(vs/rohit)
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