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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(3) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(3)Premises and equipment to be insured. - Every licensee shall insure the licensed premises the enquirement and the Video Cassettes against the risk of fire so that the licensed place and the video library are run without fire hazards.