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Supreme Court - Daily Orders

Hossain Mohammad Kaizer vs National Consumers Cooperative Stores ... on 16 January, 2024

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

                                                     1

     ITEM NO.59                              COURT NO.9                 SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   25380/2023

     (Arising out of impugned final judgment and order dated 23-09-2022
     in MAT No. 1387/2022 passed by the High Court At Calcutta)

     HOSSAIN MOHAMMAD KAIZER                                             Petitioner(s)

                                                    VERSUS

     NATIONAL CONSUMERS COOPERATIVE STORES LTD & ORS.                    Respondent(s)

     (IA No.227821/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.228117/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 16-01-2024 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE J.K. MAHESHWARI
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)                 Mr. Zoheb Hossain, AOR

     For Respondent(s)                 Ms. Meenakshi Arora, Sr. Adv.
                                       Ms. Malvika Trivedi, Sr. Adv.
                                       Mr. Swarnendu Chatterjee, AOR
                                       Mr. Arkadipta Sengupta, Adv.
                                       Ms. Deepakshi Garg, Adv.
                                       Mr. Yashwardhan Singh, Adv.
                                       Ms. Sujal Gupta, Adv.
                                       Mr. Chandratanay Chaube, Adv.
                                       Ms. Nanakey Kalra, Adv.
                                       Ms. Ayushi Mukherjee, Adv.

                                       Mr. Jaideep Gupta, Sr. Adv.
                                       Ms. Anju Thomas, Adv.
                                       Mr. Shreyas Awasthi, Adv.
                                       Ms. Lihzu Shiney Konyak, Adv.
                                       Ms. Astha Sharma, AOR

                           UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2024.01.18 A short adjournment has been sought for due to non­availability 16:31:28 IST Reason:

of Mr. Maninder Singh, learned senior counsel appearing for the 2 petitioner.
Re­list on 23.01.2024 (NMD).
Interim order dated 07.11.2023 shall continue till the next date of listing.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER