Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act] State of Assam - Subsection Section 64(3)(a) in Goalpara Tenancy Act, 1929 (a)in the case of improvements made before the commencement of this Act-from the commencement of this Act;