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Rajasthan High Court - Jaipur

Neha Tyagi vs Lieutenant Colonel Deepak Tyagi on 13 March, 2019

Bench: Chief Justice, G R Moolchandani

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 2845/2018

                                    Neha Tyagi
                                                                                          ----Appellant
                                                                    Versus
                                    Lieutenant Colonel Deepak Tyagi
                                                                                        ----Respondent

For Appellant(s) : Mr. Amit Singh Shekhawat, Adv. with Ms. Neha Tyagi, present in person. For Respondent(s) : Mr. Vivek Sharma Mr. Manoj Kumar Bhardwaj, Adv. with Lt. Colo. Deepak Tyagi HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 13/03/2019

1. Ms. Shalini Sheoran Advocate who is present in court has been requested by us to try a mediation between the couple.

2. List on 29.04.2019.

(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ .db-tn/39 Powered by TCPDF (www.tcpdf.org)