Rajasthan High Court - Jaipur
Neha Tyagi vs Lieutenant Colonel Deepak Tyagi on 13 March, 2019
Bench: Chief Justice, G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 2845/2018
Neha Tyagi
----Appellant
Versus
Lieutenant Colonel Deepak Tyagi
----Respondent
For Appellant(s) : Mr. Amit Singh Shekhawat, Adv. with Ms. Neha Tyagi, present in person. For Respondent(s) : Mr. Vivek Sharma Mr. Manoj Kumar Bhardwaj, Adv. with Lt. Colo. Deepak Tyagi HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 13/03/2019
1. Ms. Shalini Sheoran Advocate who is present in court has been requested by us to try a mediation between the couple.
2. List on 29.04.2019.
(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ .db-tn/39 Powered by TCPDF (www.tcpdf.org)