Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 635 in Bihar Education Code, 1961 635. Disorderly houses, etc. - The following extracts are taken from Bengal Act III of 1906 (the Bengal Disorderly Houses Act, 1906.)
