Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Tamilnadu - Subsection

Section 166(b) in Tamil Nadu District Municipalities Act, 1920

(b)from time to time, define a fresh line in substitution for any line so defined or for any part thereof: