Madhya Pradesh High Court
Madhya Pradesh Power Generating ... vs M/S Patel Engineering Ltd. on 25 July, 2017
WP-7133-2017
(MADHYA PRADESH POWER GENERATING COMPANY LTD. Vs M/S PATEL ENGINEERING
LTD.)
25-07-2017
Shri Dhruv Verma, Advocate for petitioner.
On payment of PF within 7 days, issue show
cause notice against admission to the respondent by
registered post as well as by ordinary mode.
List the matter after service is complete on the respondent along with W.P. No.7127/2017.
(S.K. SETH) (SMT. ANJULI PALO)
JUDGE JUDGE
mn