Section 1 in U.P. Housing and Development Board Regulations, 1982
1. Short title, extent and commencement.
- Para-1.1 These regulations shall be called the U.P. Housing and Development Board Regulations, 1982.1.2They shall apply to all buildings activities within the jurisdiction of U.P. Housing and Development Board.1.3They shall come into force from the date of their publication in State Government Gazelle.
